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[Cites 0, Cited by 0] [Section 434] [Entire Act]

Union of India - Subsection

Section 434(3) in The Merchant Shipping Act, 1958

(3)The Central Government may, by notification in the Official Gazette, frame a scheme providing for the insurance of all persons employed as members of the crew of sailing vessels against death or personal injury caused by accident arising in the course of their employment as such members.