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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(2)(c) in The Assam Economic and Statistical (Junior) Service Rules, 1980

(c)if on any information received relating to his nationality, age, health, character or antecedents, the Appointing Authority, is satisfied that the probationer is ineligible or otherwise unfit for being a member of the service; or