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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(8) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(8)When any vacancy occurs in the office of a member it shall be filled in the manner laid down in sub-section (1):Provided that no such vacancy shall be filled within three months before the expiration of the term of office of the member.