Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Manipur - Subsection

Section 57(2)(e) in Manipur (Village Authorities in Hill Areas) Act, 1956

(e)any other matter relating to elections to Village Authorities or election disputes arising therefrom;