Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 11D in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 11D. This is a single doctor establishment: Yes, No |-| 12. Sanitation andhygiene requirements (Part I):
