Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Andhra Pradesh - Subsection Section 42(a) in The Andhra Pradesh (Andhra Area) District Police Act, 1859. (a)remove or order the removal of any persons who by their presence, interfere with or impede the operations for extinguishing the fire or for saving life or property;
