Section 89(1)(xx) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1)(xx) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(xx)any other purpose connected with the marketing of agricultural produce under this Act whereon the expenditure of the marketing committee fund is in the public interest subject to the prior sanction of the Board.

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NCT Delhi - Subsection

Section 89(1)(xx) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998