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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(5)(i) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(i)Every such application shall be accompanied by a Treasury Challan showing a cash deposit of rupees five hundred under the head "Revenue Deposit" in the name of the Divisional Forest Officer concerned as advance Security Deposit. Challan for making revenue deposit may be obtained from any of the Divisional Forest Officers.