Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 162 in The Delhi Lands Reforms Act, 1954 162. Powers to make rules. - The Chief Commissioner may make rules for the purpose of carrying into effect the provisions of this chapter.
