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State of Chattisgarh - Section

Section 29 in Chhattisgarh State Co-operative Tribunal Regulations, 2016

29. Publication of orders.

- Orders of the Tribunal, as deemed fit for publication shall be certified as "approved for reporting" by the Chairman or the member, if any, as the case may be, in any authoritative report and may be released for publication on such terms and conditions as may be laid down by the Tribunal.