Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of West Bengal - Subsection Section 173(iii) in West Bengal Goods and Services Tax Act, 2017 (iii)the West Bengal Entertainment-Cum-Amusement Tax Act, 1982 (West Ben. Act VI of 1982);
