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State of Telangana - Section

Section 14 in Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965

14. Act to override other laws, contracts, etc.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith in any other law, custom, usage, or agreement for the time being in force or any decree or order of a court, Tribunal or other authority.