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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(b) in The Standards of Weights and Measures (National Standards) Rules, 1988

(b);determine or cause to be determined the values of the national standards as recommended by the General Conference on Weights and Measures and intercompare them, or cause them to be intercompared, with the corresponding international standards.