Himachal Pradesh High Court
The State Of H.P. & Anr. vs Jamna Devi & Anr. on 4 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
The State of H.P. & Anr. Versus Jamna Devi & Anr.
CWP No.665 of 2021 .
04.03.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the petitioners.
Ms. Archana Dutt, Advocate, for the respondents.
CMP No.960 of 2022 Allowed and disposed of.
CWP No.665 of 2021 List on 04.05.2022.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 04, 2022 Judge
R.Atal/Mukesh
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