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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)Where a draft is proposed by the Executive Council, the Coordination Committee may approve of such draft and pass the Statute or reject it or return it to the Executive Council for reconsideration either in whole or in part together with any amendment which the Co-ordination Committee may suggest.