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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(6)(d) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(d)the nursing homes to keep records of persons received and accommodated and intimate to specified authorities all births, deaths and miscarriages happening therein. Such statistics shall be transmitted each month, besides an annual report, to such authorities as may be prescribed;