Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 58 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013 58. First Statutes.-Notwithstanding anything contained in thisAct, the first Statutes of the University shall be made by the Government.
