Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(1)(i) in The Delhi Metro Airport Express Line, General Rules, 2010

(i)Opening or closing of the Platform Screen Doors shall be after receipt of the Doors Open or Doors Close command signals from the Signalling Link;