Delhi High Court - Orders
Kutubuddeen vs Central Reserve Police Force (Crpf) & ... on 15 March, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Sanjeev Narula
$~FB-1 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10482/2016
KUTUBUDDEEN ..... Petitioner
Through: None.
versus
CENTRAL RESERVE POLICE FORCE
(CRPF) & ORS. ..... Respondents
Through: Mr Vikrant N. Goyal, Ms Anushka
Jaiswal and Mr Ahwan, Advs.
+ W.P.(C) 12973/2018
CT/GD JAGANNATH MOHANTA ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Mr Arnav Kumar, Mr Gurdas
Khurana and Ms Pranaya Sahay,
Advs. for UOI.
+ W.P.(C) 4880/2019
CONST. KARNJEET KUMAR ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
THE DIRECTOR GENERAL & ANR. ..... Respondents
Through: Mr Ripu Daman Bhardwaj, CGSC
with Mr Kushagra Kumar and Mr
Abhinav Bhardwaj, Advs. for UOI.
+ W.P.(C) 9160/2019 & CM No.37829/2019
CONST. GAUTAM KUMAR MISHRA ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Jitesh Vikram Srivastava, SPC
with Mr Prajesh Vikram Srivastava,
Adv. for UOI.
W.P.(C) 10482/2016 & connected matters page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2024 at 21:49:24
+ W.P.(C) 9380/2019 & CM No.38633/2019
CONST. VARUN KUMAR YADAV ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Jivesh Kumar Tiwari, Senior
Panel Counsel with Ms Samiksha,
Adv. for UOI.
+ W.P.(C) 10872/2022 & CM No.31657/2022
CT BALDEV SINGH ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Niraj Kumar, Adv. for UOI.
+ W.P.(C) 10873/2022, CM Nos.31659/2022 & 49601/2023
CONST./GD RAHUL CHOUDHARY ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Niraj Kumar, Advs. for UOI.
+ W.P.(C) 10916/2022 & CM No.31817/2022
CT./GD SMARJEET KUMAR TIWARY ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Kamal Kant Jha and Mr Avinash
Singh, Advs. for UOI.
+ W.P.(C) 11073/2022 & CM No.32466/2022
CT/GD MUKESH KUMAR MANDAL ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UOI AND ORS. ..... Respondents
Through: Ms Bharathi Raju, Adv. for UOI.
W.P.(C) 10482/2016 & connected matters page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2024 at 21:49:24
+ W.P.(C) 6067/2023, CM Nos.23750/2023 & 49600/2023
CT/GD MANASH RANJAN PANI ..... Petitioner
Through: Ms Ankita Patnaik, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Ashish Batra and Mr Rahul
Kumar Sharma, Advs. For UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE SANJEEV NARULA
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 15.03.2024 [Physical Court Hearing/Hybrid Hearing (as per request)]
1. No time left.
1.1 It is already 5:00 P.M.
2. List the above-captioned matters on 24.05.2024.
RAJIV SHAKDHER, J.
SANJEEV NARULA, J.
GIRISH KATHPALIA, J.
MARCH 15, 2024/aj W.P.(C) 10482/2016 & connected matters page 3 of 3 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2024 at 21:49:25