Jammu & Kashmir High Court
Jugal Kishore Sharma vs Dheeraj Gupta Principal Secretary ... on 4 September, 2023
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No.08
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(D) No. 62/2022
Jugal Kishore Sharma .....Appellant(s)/Petitioner(s)
Through: Mr. Rahul Pant, Sr. Advocate with
Mr. Aniruddh Sharma, Advocate
Vs
Dheeraj Gupta Principal Secretary Housing ..... Respondent(s)
and Urban Development Deptt & Anr.
Through: Mr. S.S. Nanda, Sr. AAG for R-1
Mr. Sumant Sudan, Advocate vice
Mr. Vishal Sharma, DSGI for R-2
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
04.09.2023 Mr. S.S. Nanda, learned Sr. AAG submits that the Pension Payment Order has been issued vide No. 111996167, however, copy of the same has not been produced.
Learned counsel for the respondent No. 2 seeks and is granted two days' time to produce copy of the PPO.
List on 06.09.2023.
(Rajesh Sekhri) (Tashi Rabstan)
Judge Judge
Jammu
04.09.2023
Pawan Angotra