Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Jugal Kishore Sharma vs Dheeraj Gupta Principal Secretary ... on 4 September, 2023

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                       Sr. No.08
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU
                                                CCP(D) No. 62/2022


Jugal Kishore Sharma                                .....Appellant(s)/Petitioner(s)


                       Through: Mr. Rahul Pant, Sr. Advocate with
                                Mr. Aniruddh Sharma, Advocate
                  Vs

Dheeraj Gupta Principal Secretary Housing                  ..... Respondent(s)
and Urban Development Deptt & Anr.
                     Through: Mr. S.S. Nanda, Sr. AAG for R-1
                                 Mr. Sumant Sudan, Advocate vice
                                 Mr. Vishal Sharma, DSGI for R-2


Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
       HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
                                    ORDER

04.09.2023 Mr. S.S. Nanda, learned Sr. AAG submits that the Pension Payment Order has been issued vide No. 111996167, however, copy of the same has not been produced.

Learned counsel for the respondent No. 2 seeks and is granted two days' time to produce copy of the PPO.

List on 06.09.2023.


                              (Rajesh Sekhri)           (Tashi Rabstan)
                                  Judge                     Judge


Jammu
04.09.2023
Pawan Angotra