Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(17) in Telangana State District Mineral Foundation (Trust) Amendment Rules, 2018 17.9.3.1An appeal lies with the State Information Commission on the disposal of any complaint by the Ombudsman within 30 days.
