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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(5)(b) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(b)In case of such local inquiry a memorandum of results of the local inquiry made shall be prepared and shall be signed by the applicant, the Officer or person designated for the purpose and such other person as the Commission may direct.