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[Cites 0, Cited by 0] [Section 376] [Entire Act]

State of West Bengal - Subsection

Section 376(3) in Kolkata Municipal Corporation Act, 1980

(3)The Municipal Commissioner shall, with all reasonable speed, cause such work to be completed, such ground to be filled in, such street, drain or premises to be repaired and the rubbish occasioned thereby to be removed.