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Supreme Court - Daily Orders

Collector, Bharuch vs Official Liquidator, Petrofils ... on 13 July, 2016

Bench: Jagdish Singh Khehar, Arun Mishra

     ITEM NO.22                            COURT NO.3                  SECTION IX

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s)             for   Special   Leave   to    Appeal   (C)......CC       No(s).
     10098/2016

     (Arising out of impugned final judgment and order dated 23/10/2015
     in SCA No. 4353/2008 23/10/2015 in CA No. 7620/2015 passed by the
     High Court of Gujarat at Ahmedabad)

     COLLECTOR, BHARUCH                                                 Petitioner(s)

                                                  VERSUS

     OFFICIAL LIQUIDATOR, PETROFILS
     CO-OPERATIVE LTD. AND ORS.                                         Respondent(s)

     (With appln. (s) for permission to file SLP and office report)

     WITH
     S.L.P.(C)...CC No. 10161/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     Date : 13/07/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                         HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)               Mr. Tushar Mehta, ASG.
                                     Ms. Hemantika Wahi,Adv.
                                     Mr. Aagam Kaur, Adv.

     For Caveator(s)                 Mr.   K.K. Venugopal, Sr. Adv.
                                     Mr.   Jatin Zaveri, Adv.
                                     Mr.   Neel Kamal Mishra, Adv.
                                     for   M/s Ganesh Infrastructure.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Permission to file special leave petition is granted. Delay condoned.

Issue notice.

Signature Not Verified Digitally signed by SWETA DHYANI

Tag with SLP(C) No.912/2016.

Date: 2016.07.14
16:39:08 IST
Reason:




         (SWETA DHYANI)                                             (RENUKA SADANA)
            SR.P.A.                                                   COURT MASTER