Supreme Court - Daily Orders
Collector, Bharuch vs Official Liquidator, Petrofils ... on 13 July, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.22 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10098/2016
(Arising out of impugned final judgment and order dated 23/10/2015
in SCA No. 4353/2008 23/10/2015 in CA No. 7620/2015 passed by the
High Court of Gujarat at Ahmedabad)
COLLECTOR, BHARUCH Petitioner(s)
VERSUS
OFFICIAL LIQUIDATOR, PETROFILS
CO-OPERATIVE LTD. AND ORS. Respondent(s)
(With appln. (s) for permission to file SLP and office report)
WITH
S.L.P.(C)...CC No. 10161/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 13/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Tushar Mehta, ASG.
Ms. Hemantika Wahi,Adv.
Mr. Aagam Kaur, Adv.
For Caveator(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Jatin Zaveri, Adv.
Mr. Neel Kamal Mishra, Adv.
for M/s Ganesh Infrastructure.
UPON hearing the counsel the Court made the following
O R D E R
Permission to file special leave petition is granted. Delay condoned.
Issue notice.
Signature Not Verified Digitally signed by SWETA DHYANITag with SLP(C) No.912/2016.
Date: 2016.07.14 16:39:08 IST Reason: (SWETA DHYANI) (RENUKA SADANA) SR.P.A. COURT MASTER