Madhya Pradesh High Court
Mangli vs Smt. Wana on 29 January, 2025
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 SA-892-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 892 of 2024 (MANGLI AND OTHERS Vs SMT. WANA AND OTHERS ) Dated : 29-01-2025 None for the appellant.
List the matter after two weeks.
(PREM NARAYAN SINGH) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 29-01-2025 18:33:42