Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 5 New ... vs Jagson International Ltd. on 30 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.15 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26349/2019
(Arising out of impugned final judgment and order dated 04-02-2019
in ITA No. 109/2019 passed by the High Court Of Delhi At New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 5 NEW DELHI Petitioner(s)
VERSUS
JAGSON INTERNATIONAL LTD. Respondent(s)
( IA No.125981/2019-CONDONATION OF DELAY IN FILING )
Date : 30-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K.M. Natraj, ASG
Mr. Arjun Garg, Adv.
Mr. Sharath N. Nambiar, Adv.
Mr. Amit Verma, Adv.
Mr. Aakash Nandolia, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A. 2406 of 2014.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.08.30 16:51:53 IST Reason: