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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 5 New ... vs Jagson International Ltd. on 30 August, 2019

Bench: Rohinton Fali Nariman, Surya Kant

     ITEM NO.15                               COURT NO.5                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26349/2019

     (Arising out of impugned final judgment and order dated 04-02-2019
     in ITA No. 109/2019 passed by the High Court Of Delhi At New Delhi)

     THE PR. COMMISSIONER OF INCOME TAX 5 NEW DELHI                      Petitioner(s)

                                                       VERSUS

     JAGSON INTERNATIONAL LTD.                                           Respondent(s)

     ( IA No.125981/2019-CONDONATION OF DELAY IN FILING )

     Date : 30-08-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                   Mr. K.M. Natraj, ASG
                                         Mr. Arjun Garg, Adv.
                                         Mr. Sharath N. Nambiar, Adv.
                                         Mr. Amit Verma, Adv.
                                         Mr. Aakash Nandolia, Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with C.A. 2406 of 2014.

(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.08.30 16:51:53 IST Reason: