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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4) in Multi-Storeyed and Public Buildings Rules, 1973

(4)Pre-fabricated building. - The modular planning, component sizes, joints, manufacture, storage, transport and erection of pre-fabricated elements for use in the building shall conform to the recommendations in Section 7, Part VI of the National Building Code of India, 1970.