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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(3) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(3)The term of office of a member under clause (h) or clause (i) of sub-section (l) shall come to an and as soon as he ceases to he a member of the State Legislature from which he was elected or a member of Parliament, as the case may be.