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[Cites 1, Cited by 1]

Patna High Court - Orders

Kapil Deo Sah vs The State Of Bihar & Ors on 4 March, 2010

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                          CWJC No.14511 of 2009
   1. RAM BILAS PRASAD SINGH S/O KAMDEO SINGH VILL &P.O MALDAH, P.S
 BARBIGHA , DISTT SHEIKHPURA, RETIRED WHILE WORKING AS AN ASSISTANT
 TEACHER FROM GOVT. MIDDLE SCHOOL KARE, ANCHAL SHEIKHPURA, DISTT-
                              SHEIKHPURA
                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY , FINANCE DEPARTMENT GOVT. OF BIHAR, PATNA
4.   THE    DEPUTY    SECRETARY,FINANCE    (PAY   FIXATION)DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR , PRIMARY EDUCATION BIHAR , PATNA
6. THE DISTRICT MAGISTRATE SHEIKHPURA
7. THE DEPUTY DEVELOPMENT COMMISSIONER- CUM- CHAIRMAN , DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE SHEIKHPURA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION SHEIKHPURA
10. THE DISTRICT TREASURY OFFICER SHEIKHPURA
11. THE DISTRICT ACCOUNTS OFFICER SHEIKHPURA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL - KARE, ANCHAL - SHEIKHPURA, DISTT SHEIKHPURA

                                with
                         CWJC No.14512 of 2009

1. RAM KISHUN SAH S/O LATE DHANIK SAH VILL BHAGWANPUR, P.O MEHDAULI,
P.S BHAGWANPUR, DISTT- BEGUSARAI, AT PRESENT POSTED AND WORKING AS AN
ASSISTANT TEACHER GOVT. KANYA MIDDLE SCHOOL- DAHIYA , ANCHAL-
BHAGWANPUR, DISTT- BEGUSARAI
                                Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT null GOVT. OF BIHAR ,
PATNA
4. THE DEPUTY SECRETARY, FINANCE (PAY FIXATION) DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR , PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER- CUM- CHAIRMAN, DISTRICT
EDUCATON ESTABLISHMENT COMMITTEEE BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION BEGUSARAI
10. THE DISTRICT TREASURY OFFICER BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER BEGUSARAI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
KANYA MIDDLE SCHOOL - DAHIYA, ANCHAL- BHAGWANPUR, DISTT- BEGUSARAI
                                   -2-




                                 with
                          CWJC No.14856 of 2009

1. YOGENDRA CHAUDHARY S/O LATE AYODHYA CHAUDHARY, R/O VILL-AUGAN,
P.O-DAHIYA, P.S-BHAGWANPUR, DISTT- BEGUSARAI, RETIRED WHILE WORKING
AS AN ASSISTANT TEACHER FROM GOVT. PRIMARY SCHOOL-MOJAHIDPUR,
ANCHAL-BHAGWANPUR, DISTT- BEGUSARAI

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY,          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN,           DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION, BEGUSARAI
10. THE DISTRICT TREASURY OFFICER, BEGUSARI
11. THE DISTRICT ACCOUNTS OFFICER, BEGUSARAI
12. THE HEAD MASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
PRIMARY SCHOOL, MOJAHIDPUR, ANCHAL-BHAGWANPUR, DISTT- BEGUSARAI

                                 with
                          CWJC No.15041 of 2009

1. JANARDAN PRASAD SINGH S/O LATE SIYARAM SINGH, R/O VILL-DHARAMPUR,
P.O- SHRIPUR, P.S-CHERIYA BARIARPUR, DISTT- BEGUSARAI, RETIRED WHILE
WORKING AS AN ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL-CHERIYA
BARIARPUR, ANCHAL-CHERIYA BARIARPUR, DISTT- BEGUSARAI

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY,            HUMAN RESORUCES DEVELOPMENT
DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT, GOVT.OF BIHR, PATNA
4. THE DEPUTY SECRETARY, FINANCE (PAY FIXATION) DEPARTMENT, GOVT.OF
BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN              DISTT.
EDUCATION ESTABLISHMENT COMMITTEE, BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION, BEGUSARAI
10. THEDISTRICT TREASURY OFFICER, null BEGUSARI
11. THE DISTRICT ACCOUNTS OFFICER, BEGUSARAI
                                   -3-




12. THE HEAD MASTER CUM DRAWING AND DISBURING OFFICER   OF GOVT.
MIDDLE SCHOOL CHERIYA BARIARPUR, ANCHAL-CHERIYA BARIARPUR, DISTT-
BEGUSARAI
                              with
                       CWJC No.15092 of 2009

1. BISHNU DEO SAH S/O LATE RAMESHWAR SAH R/O VILL.- CHERIYA BARIARPUR,
P.S.- CHERIYA BARIARPUR, DISTT.- BEGUSARAI, AT PRESENT POSTED AND
WORKING AS HEADMASTER IN GOVT. UPGRADED MIDDLE SCHOOL- ARUAN,
ANCHAL- CHERIYA BARIARPUR, DISTT.- BEGUSARAI

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPTT. GOVT.
OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPTT. GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY, FINANCE (PAY FIXATION) DEPTT. GOVT. OF BIHAR,
PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN             DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION, BEGUSARAI
10. THE DISTRICT TREASURY OFFICER, BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER, BEGUSARAI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
UPGRADED MIDDLE SCHOOL ARUAN ANCHAL- CHERIA BARIARPUR, DISTT.-
BEGUSARAI
                                    with
                           CWJC No.15125 of 2009

1. KAMESHWAR PRASAD SINGH S/O LATE SUKHDEO SINGH R/OVILL SAHASI, P.O.
SAHASI, P.S. ALAULI, DISTT- KHAGARIA, AT PRESENT POSTED AND WORKING AS
AN ASSSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL -LADAURA, ANCHAL-
ALAULI, DISTT- KHAGARIA
                                  Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY , HUMAN RESOURCES DEVELOPMENT
DEPARTMENT GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY FINANCE (PAY FIXATION)DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR , PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE KHAGARIA
7. THE DEPUTY DEVELOPMENT COMMISSIONER- CUM- CHAIRMAN, DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE KHAGARIA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION KHAGARIA
                                   -4-




10. THE DISTRICT TREASURY OFFICER KHAGARIA
11. THE DISTRICT ACCOUNTS OFFICER KHAGARIA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL LADAURA, ANCHAL- ALAULI, DISTT- KHAGARIA

                                 with
                          CWJC No.15136 of 2009

1. ANUP MISTRI S/O LATE TILFI MISTRI, R/O VILL AND P.O- NONI, P.S-
CHADRADEEP, DISTT- JAMUI, RETIRED WHILE WORKING AS AN ASSISTANT
TEACHER (HEAD TEACHER) FROM GOVT. MODDLE SCHOOL, LOHAN, ANCHAL-
CHEWARA, DISTT- SHEIKHPURA
                               Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY,          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY,         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, SHEIKHPURA
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN,           DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, SHEIKHPURA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION, SHEIKHPURA
10. THE DISTRICT TREASURY OFFICER, SHEIKHPURA
11. THE DISTRICT ACCOUNTS OFFICER, SHEIKHPURA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICE OF GOVT.
MIDDLE SCHOOL-LOHAN ANCHAL, CHEWARA, DISTT- SHEIKHPURA

                                 with
                          CWJC No.15151 of 2009

1. RAM SEWAK SAH S/O LATE RAMESHWAR SAH VILLAGE AND P.O.- MEHDAULI,
P.S.- BHAGWANPUR, DISTT.- BEGUSARAI, RETIRED WHILE WORKING AS AN
ASSISTANT TEACHER (HEAD TEACHER) FROM GOVT. UPGRADED MIDDLE SCHOOL-
CHANDAUL, ANCHAL- BHAGWANPUR, DISTT.- BEGUSARAI

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN            DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, BEGUSARAI
                                   -5-




8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION BEGUSARAI
10. THE DISTRICT TREASURY OFFICER BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER BEGUSARAI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
UPGRADED MIDDLE SCHOOL CHANDAUL, ANCHAL- BHAGWANPUR, DISTT.-
BEGUSARAI
                                   with
                           CWJC No.15251 of 2009

1. PARMANAND PRASAD SAHU S/O LATE RAMROOP SAHU VILL.- GOHCHHARI, P.O.-
MUSKIPUR, P.S.- GOGARI, DISTT.- KHAGARIA, RETIRED WHILE WORKING AS AN
ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL - FARREH, ANCHAL-
CHAUTHAM, DISTT.- KHAGARIA
                                  Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE KHAGARIA
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN            DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, KHAGARIA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION KHAGARIA
10. THE DISTRICT TREASURY OFFICER KHAGARIA
11. THE DISTRICT ACCOUNTS OFFICER KHAGARIA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL FARREH, ANCHAL- CHAUTHAM, DISTT.- KHAGARIA

                                 with
                          CWJC No.15258 of 2009

1. DEO NARAYAN PRASAD S/O LATE SITARAM PRASAD VILL.- GAUCHHARI, P.O.-
GOPALPUR, P.S.- GOGARI, DISTT.- KHAGARIA, RETIRED WHILE WORKING AS AN
ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL- KHATAHA, ANCHAL-
GOGARI, DISTT.- KHAGARIA
                                  Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE KHAGARIA
                                   -6-




7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN     DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, KHAGARIA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION KHAGARIA
10. THE DISTRICT TREASURY OFFICER KHAGARIA
11. THE DISTRICT ACCOUNTS OFFICER KHAGARIA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL KHATAHA, ANCHAL- GOGARI, DISTT.- KHAGARIA

                                 with
                          CWJC No.15487 of 2009

  1. RAM NANDAN SINGH S/O LATE BISHESHWAR SINGH VILL.- KARMA, P.O.-
   KARMA, VIA- SIKANDRA, P.S.- SIKANDRA, DISTT.- JAMUI, RETIRED WHILE
 WORKING AS AN ASSISTANT TEACHER/HEAD TEACHER FROM GOVT. PRIMARY
            SCHOOL- SHAHPUR, ANCHAL- JAMUI, DISTT.- JAMUI
                                  Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE JAMUI
7. THE DEPUTY DEVELOPMENT COMMISSIONER - CUM - CHAIRMAN DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, JAMUI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION JAMUI
10. THE DISTRICT TREASURY OFFICER JAMUI
11. THE DISTRICT ACCOUNTS OFFICER JAMUI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
PRIMARY SCHOOL SHAHPUR, ANCHAL- JAMUI, DISTT.- JAMUI

                                 with
                          CWJC No.15505 of 2009

1. RAMDEO PRASAD CHAURASIA S/O LATE PRITAM PRASAD CHAURASIA VILL.-
BAUCHHARI, P.O.- GOPALPUR, P.S.- GOGARI, DISTT.- KHAGARIA, RETIRED WHILE
WORKING AS AN ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL- GORAIYA
BATHAN, ANCHAL- GOGARI, DISTT.- KHAGARIA

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
                                   -7-




5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE KHAGARIA
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN         DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, KHAGARIA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION KHAGARIA
10. THE DISTRICT TREASURY OFFICER KHAGARIA
11. THE DISTRICT ACCOUNTS OFFICER KHAGARIA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL GORAIYA BATHAN, ANCHAL- GOGARI, DISTT.- KHAGARIA

                                 with
                          CWJC No.15651 of 2009

1. RAM NARESH PRASAD SINGH S/O LATE BANWARI SINGH VILL.- MOHABBATPUR,
P.O.- PANHESA, P.S.- SHEKHOPUR SARAY, DISTT.- SHEIKHPURA, AT PRESENT
POSTED AND WORKING AS AN ASSISTANT TEACHER IN GOVT. MIDDLE SCHOOL-
MOHABBATPUR, ANCHAL- SHEKHOPUR SARAY, DISTT.- SHEIKHPURA

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY            HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE SHEIKHPURA
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN            DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, SHEIKHPURA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION SHEIKHPURA
10. THE DISTRICT TREASURY OFFICER SHEIKHPURA
11. THE DISTRICT ACCOUNTS OFFICER SHEIKHPURA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL-       MOHABBATPUR, ANCHAL- SHEKHOPUR SARAY, DISTT.-
SHEIKHPURA
                                   with
                           CWJC No.15934 of 2009

1. TAPESHWAR SINGH S/O LATE FIRANGEE SINGH R/O VILL.- MANJHOSH, P.O.-
MANJHOSH, P.S.- SIKANDRA, DISTT.- JAMUI, AT PRESENT POSTED AND WORKING
AS AN ASSISTANT TEACHER/HEAD TEACHER IN GOVT. PRIMARY SCHOOL-
BARUNA NARAYANPUR, ANCHAL- SIKANDRA, DISTT.- JAMUI

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPTT., GOVT.
OF BIHAR, PATNA
                                   -8-




3. THE PRINCIPAL SECRETARY, FINANCE DEPTT., GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY, FINANCE (PAY FIXATION) DEPTT., GOVT. OF BIHAR,
PATNA
5. THE DIRECTOR, PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, JAMUI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN, DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, JAMUI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION, JAMUI
10. THE DISTRICT TREASURY OFFICER, JAMUI
11. THE DISTRICT ACCOUNTS OFFICER, JAMUI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
PRIMARY SCHOOL- BARUNA NARAYANPUR, ANCHAL- SIKANDRA, DISTT.- JAMUI

                                 with
                          CWJC No.15957 of 2009

1. RAM BILAS SINGH S/O LATE BAJRANGI SINGH VILL & P.O. KATARMALA, P.S.
NEEMA CHANDPURA, DISTT. BEGUSARAI, RETIRED WHILE WORKING AS AN
ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL- KATARMALA, ANCHAL
DANDARI, DISTT. BEGUSARAI
                                Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY HUMAN RESOURCES DEVELOPMENT DEPTT., GOVT.
OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPTT., GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY FINANCE (PAY FIXATION) DEPTT., GOVT. OF BIHAR,
PATNA
5. THE DIRECTOR PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN             DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION BEGUSARAI
10. THE DISTRICT TREASURY OFFICER BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER BEGUSARAI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL KATARMALA, ANCHAL- DANDARI, DISTT. BEGUSARAI

                                 with
                          CWJC No.16874 of 2009

1. RAJ KARAN PRASAD S/O LATE GULAB PRASAD R/O VILL.- BAGAUCHHA, P.O.
PIPARA, P.S.- MAHARAJGANJ, DISTT.- SIWAN, AT PRESENT POSTED AND WORKING
AS AN ASSISTANT TEACHER (INCHARGE HEAD TEACHER) IN GOVT. UPGRADED
MIDDLE SCHOOL- SHANKARPUR, ANCHAL- BHAGWANPUR HAT, DISTT.- SIWAN

                                 Versus
                                   -9-




1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPTT., GOVT.
OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPTT., GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY FINANCE (PAY FIXATION) DEPTT., GOVT. OF BIHAR,
PATNA
5. THE DIRECTOR, PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, SIWAN
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN, DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, SIWAN
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, SIWAN
9. THE DISTRICT TREASURY OFFICER, SIWAN
10. THE DISTRICT ACCOUNTS OFFICER, SIWAN
11. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
UPGRADED MIDDLE SCHOOL SHANKARPUR, ANCHAL- BHAGWANPUR HAT, DISTT.-
SIWAN
                                    with
                           CWJC No.17741 of 2009

1. AMOD SINGH S/O SHRI TRIPIT NARAYAN SINGH R/O VILL PAIN, P.O.AUDHE,
P.S.SHEIKHPURA,DISTT-SHEIKHPURA , AT PRESENT POSTED AND WORKING AS AN
ASSISTANT TEACHER IN GOVT. UPGRADED MIDDLE SCHOOL NARSINGHPUR,
ANCHAL-BARBIGHA, DISTT-SHEIKHPURA
                                  Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT GOVT. OF BIHAR , PATNA
4. THE DEPUTY SECRETARY , FINANCE (PAY FIXATION)DEPARTMENT
GOVERNEMENT OF BIHAR, PATNA
5. THE DIRECTOR , PRIMARY EDUCATION BIHAR, PATNA
6. THE SPECIAL DIRECTOR , PRIMARY AND ADULT EDUCATION null BIHAR, PATNA
7. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION         MUNGER DIVISION
,MUNGER
8. THE DISTRICT MAGISTRAE SHEIKHPURA
9. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM -CHAIRMAN, DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE SHEIKHPURA
10. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
11. THE DISTRICT SUPERINENDENT OF EDUCATION SHEIKHPURA
12. THE DISTRICT TREASURY OFFICER SHEIKHPURA
13. THE DISTRICT ACCOUNTS OFFICER MUNGER

                                 with
                          CWJC No.18008 of 2009

1. BHAGWAN SAH S/O LATE MUNSHI SAH R/O VILLAGE AND P.O.- DEWATHA, P.S.-
PASRAHA (GOGARI), DISTT.- KHAGARIA, RETIRED WHILE WORKING AS AN
ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL- BHEMARI, ANCHAL- GOGARI,
DISTT.- KHAGARIA
                                   - 10 -




                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE KHAGARIA
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN            DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, KHAGARIA
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION KHAGARIA
10. THE DISTRICT TREASURY OFFICER KHAGARIA
11. THE DISTRICT ACCOUNTS OFFICER KHAGARIA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL BHEMARI, ANCHAL- GOGARI, DISTT.- KHAGARIA

                                 with
                           CWJC No.796 of 2010

1. LAL BIHARI MANJHI S/O LATE MOHAN MANJHI R/O VILL- BANPURA, P.O.
SARDIHA, P.S. BHAGWANPUR HAT, DISTT. SIWAN, AT PRESENT POSTED AND
WORKING AS AN ASSISTANT TEACHER (HEAD TEACHER) IN GOVT. MIDDLE
SCHOOL- JUAFFAR, ANCHAL- BHAGWANPUR HAT, DISTT. SIWAN
                  Versus
1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY HUMAN RESOURCES DEVELOPMENT DEPTT., GOVT.
OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPTT., GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY FINANCE (PAY FIXATION) DEPTT., GOVT. OF BIHAR,
PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE SIWAN
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN             DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, SIWAN
8. THE DISTRICT SUPERINTENDENT OF EDUCATION SIWAN
9. THE DISTRICT TREASURY OFFICER SIWAN
10. THE DISTRICT ACCOUNTS OFFICER SIWAN
11. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL, JUAFFAR ANCHAL- BHAGWANPUR HAT, DISTT. SIWAN

                                 with
                           CWJC No.857 of 2010

1. SHIO BACHCHAN BHARATI S/O LATE HARINATH BHARATI R/O VILL.- SAHASA,
P.O. RAMPUR LAUWA, P.S.- BHAGWANPUR HAT, DISTT.- SIWAN, AT PRESENT
POSTED AND WORKING AS AN ASSISTANT TEACHER IN GOVT. UPGRADED MIDDLE
SCHOOL- DEWARIA, ANCHAL- MAHARAJGANJ, DISTT.- SIWAN
                                   - 11 -




                                  Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPTT., GOVT.
OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPTT., GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY, FINANCE (PAY FIXATION) DEPTT., GOVT. OF BIHAR,
PATNA
5. THE DIRECTOR, PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, SIWAN
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN, DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, SIWAN
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, SIWAN
9. THE DISTRICT TREASURY OFFICER, SIWAN
10. THE DISTRICT ACCOUNTS OFFICER, SIWAN
11. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL DEWARIA, ANCHAL- MAHARAJGANJ, DISTT.- SIWAN

                                 with
                           CWJC No.1102 of 2010

1. DR.RAM GOPAL JHA S/O LATE BANWARI JHA R/O VILL SANAHA EAST, P.O.
SANAHA,P.S.SAHEBPUR KAMAL, DISTT-BEGUSARAI, AT PRESENT POSTED AND
WORKING AS AN ASSISTANT TEACHER IN GOVT. RAILWAY MIDDLE SCHOOL
SAHEBPUR KAMAL, ANCHAL-SAHEBPUR KAMAL,DISTT-BEGUSARAI

                                  Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT GOVT. OF BIHAR,PATNA
4. THE DEPUTY SECRETARY FINANCE(PAY FIXATION ) DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR , PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER -CUM-CHAIRMAN , DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION BEGUSARAI
10. THE DISTRICT TREASURY OFFICER BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER BEGUSARAI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
RAILWAY MIDDLE SCHOOL             SAHEBPUR KAMAL, ANCHAL-SAHEBPUR
KAMAL,DISTT-BEGUSARAI
                                   with
                           CWJC No.17931 of 2009

1. DULAR CHAND RAI S/O LATE SHAUKHI RAI R/O VILL AND P.O- MAHESHPUR, P.S-
BHAGWANPUR, DISTT- BEGUSARAI, RETIRED WHILE WORKING AS AN ASSISTANT
                                   - 12 -




TEACHER FROM GOVT. PRIMARY SCHOOL CHAKDULAM, ANCHAL-BHAGWANPUR,
DISTT- BEGUSARAI

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY,           HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY, FINANCE (PAY FIXATION) DEPARTMENT, GOVT. OF
BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION, BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN,           DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION, MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION, null BEGUSARAI
10. THE DISTRICT TREASURY OFFICER, BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER, BEGUSARAI
12. THE HEAD MASTER CUM DRAWING AND DISBURSING OFFICER OF
GOVT.PRIMARY SCHOOL         CHAKDULAM, ANCHAL-BHAGWANPUR, DISTT-
BEGUSARAI
                                   with
                           CWJC No.18502 of 2009

1. VISHWANATH MALI S/O LATE MAHABIR MALI R/O VILLAGE & P.O.- BAHA
CHOUKI, P.S.- DHARHARA, DISTT.- MUNGER, RETIRED WHILE WORKING AS AN
ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL- HASANGANJ, ANCHAL-
SADAR MUNGER, DISTT.- MUNGER

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE MUNGER
7. THE DEPUTY DEVELOPMENT COMMISSIONER - CUM - CHAIRMAN DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, MUNGER
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT TREASURY OFFICER MUNGER
10. THE DISTRICT ACCOUNTS OFFICER MUNGER
11. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL- HASANGANJ ANCHAL- SADAR MUNGER, DISTT.- MUNGER

                                 with
                           CWJC No.345 of 2010
                                   - 13 -




1. RAM BALAK SINGH S/O LATE BAIDYANATH SINGH R/O VILL.- BAHADURPUR, P.O.
RAMPUR MATIHANI, P.S.- BEGUSARAI MUFFASIL, DISTT.- BEGUSARAI, RETIRED
WHILE WORKING AS AN ASSISTANT TEACHER FROM GOVT. MIDDLE SCHOOL-
BHAIRWAR, ANCHAL- MATIHANI, DISTT.- BEGUSARAI

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY          HUMAN RESOURCES DEVELOPMENT
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE DEPUTY SECRETARY         FINANCE (PAY FIXATION) DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
5. THE DIRECTOR, PRIMARY EDUCATION BIHAR, PATNA
6. THE DISTRICT MAGISTRATE BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN            DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE, BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION BEGUSARAI
10. THE DISTRICT TREASURY OFFICER BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER BEGUSARAI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL BHAIRWAR, ANCHAL-MATIHANI, DISTT.- BEGUSARAI

                                with
                          CWJC No.1748 of 2010

1.  KAPIL    DEO    SAH     S/O   LATE    MISHRI     SAH   R/O  VILL
GAUCHHARI,P.O.GOPALPUR,P.S.GOGARI,DISTT-KHAGARIA,RETIRED       WHILE
WORKING AS AN ASSISTANT TEACHER (INCHARGE HEADMASTER) FROM
GOVT.MIDDLE SCHOOL-SHRI SHRINIA, ANCHAL -GOGRI, DISTT-KHAGARIA

                                 Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
GOVERNMENT OF BIHAR,PATNA
3. THE PRINCIPAL SECRETARY,FINANCE DEPARTMENT GOVT. OF BIHAR,PATNA
4. THE DEPUTY SECRETARY, FINANCE (PAY FIXATION) DEPARTMENT
GOVERNMENT OF BIHAR,PATNA
5. THE DIRECTOR , PRIMARY EDUCATION BIHAR,PATNA
6. THE DISTRICT MAGISTRATE KHAGARIA
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN ,DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE KHAGARIA
8. THE DISTRICT SUPERINTEDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION KHAGARIA
10. THE DISTRICT TREASURY OFFICER KHAGARIA
11. THE DISTRICT ACCOUNTS OFFICER KHAGARIA
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF GOVT.
MIDDLE SCHOOL SHRI SHRINIA,ANCHAL -GOGARI,DISTT-KHAGARIA
                                           - 14 -




                                      with
                                CWJC No.1749 of 2010

1. RAMCHANDRA SINGH S/O LATE SUKHDEO SINGH R/O VILL PARORA,
P.O.SANAHA, P.S.SAHEBPUR KAMAL, DISTT-BEGUSARAI, AT PRESENT POSTED AND
WORKING AS ANA ASSISTANT TEACHER IN GOVT. MIDDLE SCHOOL-SANAHA
PURANA,ANCHAL- SAHEBPUR KAMAL,DISTT-BEGUSARAI

                                          Versus

1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
GOVERNMENT OF BIHAR,PATNA
3. THE PRINCIPAL SECRETARY,FINANCE DEPARTMENT GOVT.OF BIHAR,PATNA
4.   THE    DEPUTY    SECRETARY,FINANCE      (PAY   FIXATION)DEPARTMENT
GOVERNMENT OF BIHAR,PATNA
5. THE DIRECTOR , PRIMARY EDUCATION BIHAR,PATNA
6. THE DISTRICT MAGISTRATE BEGUSARAI
7. THE DEPUTY DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN,DISTRICT
EDUCATION ESTABLISHMENT COMMITTEE BEGUSARAI
8. THE DISTRICT SUPERINTENDENT OF EDUCATION MUNGER
9. THE DISTRICT SUPERINTENDENT OF EDUCATION BEGUSARAI
10. THE DISTRICT TREASURY OFFICER BEGUSARAI
11. THE DISTRICT ACCOUNTS OFFICER BEGUSARAI
12. THE HEADMASTER CUM DRAWING AND DISBURSING OFFICER OF
GOVT.MIDDLE SCHOOL SANAHA PURANA,ANCHAL-SAHEBPUR KAMAL,DISTT-
BEGUSARAI
                                        -----------


           Advocate for the petitioner   : Mr. Umesh Kumar Mishra, Advocate
            Advocate for the State         :    G.A. VIII


 3     04.03.2010

This matter has been placed for correction of order dated 04.02.2010, correction is needed in the cause title at page 12 of the order. The case number should have been CWJC No. 345 of 2010 and the party name Ram Balak Singh Vs. The State of Bihar & Ors., but wrongly it was typed as CWJC No 354 of 2010 and the party name as Badrudeen Miyan Vs. the State of Bihar & Ors.

The case number is corrected as CWJC No 345 of

- 15 -

2010 and the party name is corrected as Ram Balak Singh Vs The State of Bihar & Ors.

The order dated 04.03.2010 is modified to this extent.

Sanjeet/                                              (Mridula Mishra, J.)