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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iii) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(iii)The notification, among order things, shall indicate the Cost of application, Entrance Test Fee, the last date for receipt of the duly filed in applications and the date of conduct of PGLCET.