Bombay High Court
Ghodawat Foods International Private ... vs Wintech Taparia Limited Thr. Its Dir.1) ... on 12 October, 2020
Author: G.S. Patel
Bench: G.S. Patel
25-ARPL-30256-2019.DOCX
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ARBITRATION PETITION (L) NO. 30256 OF 2019
Ghodawat Foods International Pvt Ltd ...Petitioner
Versus
Wintech Taparia Ltd ...Respondent
Mr Siddharth C Wakankar, for the Petitioner. Mr Ashwin Ankhad, for the Respondent.
CORAM: G.S. PATEL, J (Through Video Conference) DATED: 12th October 2020 PC:-
1. Heard through video conferencing.
2. List the matter on Friday, 16th October 2020 for orders.
3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(G. S. PATEL, J) Shephali Mormare Digitally signed by Shephali Mormare Date: 2020.10.13 09:57:18 +0530 Page 1 of 1 12th October 2020