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Delhi High Court - Orders

Super India Paper Products vs Union Of India Through Ministry Of ... on 21 December, 2020

Author: Manmohan

Bench: Manmohan, Sanjeev Narula

$~ Suppl.-2 to 5, 20 to 23, 26, 28 to 41, 43, 49 to 51 & 53

*     IN THE HIGH COURT OF DELHI AT NEW DELHI
2
+     W.P. (C) 1150/2020 & CM APPL.3814/2020
      SUPER INDIA PAPER PRODUCTS                 ..... Petitioner
                       Through: Mr. Akshat Malpani with
                                Mr. Mangesh Bhende and
                                Mr. Digajmaan Mishra, Advocates.
                       versus
      UNION OF INDIA THROUGH MINISTRY OF
      FINANCE, SECRETARY & ORS.              ...... Respondents
                    Through:  Mr. Anuj Aggarwal, ASC, GNCTD
                             for R-4&5.

                          WITH

3
+     W.P. (C) 1831/2020 & CM APPL.6347/2020
      JUNIPER HOTELS PRIVATE LIMITED             ..... Petitioner
                       Through: Mr.Digajmaan Mishra with
                                Mr.Manesh Bhende and Mr.Akshat
                                Malpani, Advocates.

                          versus
      UNION OF INDIA & ORS.                       ...... Respondents
                    Through:           Ms. Suhani Mathur, Advocate for Mr.
                                       Harpreet Singh, Sr. Standing Counsel
                                       for GST.

                          WITH
4
+     W.P. (C) 2326/2020 & CM APPL.8161/2020 & 32784/2020
      M/S THE BRITISH MOTOR CAR COMPANY (1934) PVT LTD
                                                ..... Petitioner
                       Through: None.

                          versus
       UNION OF INDIA THROUGH SECRETARY,
      MINISTRY OF FINANCE & ORS.              ...... Respondents
                    Through: Ms. Sunieta Ojha, Advocate.

                      WITH
5
+     W.P. (C) 2374/2020
      FALCON TECHNOLOGIES PVT. LTD.                 ..... Petitioner
                  Through: None.
                  versus
      UNION OF INDIA AND ORS.            ...... Respondents
                    Through:   Mr. Anuj Aggarwal, ASC, GNCTD
                              for R-2,3 & 4.
                    WITH
20.
+     W.P.(C) 12162/2019 & CM APPL.49749/2019

      ARIEN SALES & MARKETING            ..... Petitioner
                    Through: Mr. Rajesh Jain with Mr. Virag
                             Tiwari and Mr. Ramashish,
                             Advocates.
                    versus
      COMMISSIONER, DELHI GOODS &
      SERVICES TAX & ANR.                 ..... Respondents
                    Through: Mr. Anuj Aggarwal, ASC, GNCTD.
                             Mr.Virender Pratap Singh Charak,
                             with Mr.Kapil Gaur, Mr.Vaishnav
                             Kirti Singh, Mr.Shubham Ahuja and
                             Mr.Sanjay Singh Chauhan, Advocates
                             for UOI.

                      WITH
21
+     W.P. (C) 12486/2019
      BENLON INDIA LTD                            ..... Petitioner
                    Through:     Mr. Vinay Gupta, Advocate.
                       versus
     UNION OF INDIA & ORS.                   ...... Respondents
                   Through:       Mr. Vivek Goyal, CGSC for UOI.
                                  Ms. Suhani Mathur, Advocate for Mr.
                                  Harpreet Singh, Sr. Standing Counsel
                                  for GST.
                                  Mr. Anuj Aggarwal, ASC, GNCTD .
                      WITH
22
+    W.P. (C) 12686/2019 & CM APPL.51786/2019
     RIGOSS ESTATE NETWORK PVT. LTD.              ..... Petitioner
                      Through: Mr. Ruchir Bhatia, Advocate with
                               Ms. Madhura M. N, Advocate.
                      versus
     UNION OF INDIA THROUGH
     SECRETARY & ORS.                       ...... Respondents
                   Through:  Mr. Anuj Aggarwal, ASC, GNCTD
                            for R-3.
                   WITH
23
+    W.P.(C) 13375/2019
     M/S JAHANPANAH CLUB                             ..... Petitioner
                     Through:     None.
                     versus

     UNION OF INDIA & ORS.                          ...... Respondents
                   Through:       Mr. Amit Bansal, Sr. Standing
                                  Cousnel with Ms. Vipasha Mishra,
                                  Advocate for R-2 & 3.
                      WITH
26
+    W.P.(C) 13680/2019
     PRIYANJAL ELECTRONICS                      ..... Petitioner
                     Through: Mr. Ajay Jain, Advocate.

                   versus
     UNION OF INDIA & ORS.                           ...... Respondents
                      Through:   Ms. Suhani Mathur, Advocate for Mr.
                                Harpreet Singh, Sr. Standing Counsel
                                for GST.
                                Mr. Anuj Aggarwal, ASC, GNCTD
                                for R-3.
                     WITH
28
+    W.P.(C) 1224/2020
     LA PRISTINE BIOCEUTICALS PVT. LTD.           ..... Petitioner
                     Through: None.
                     versus

     UNION OF INDIA & ORS.                         ...... Respondents
                   Through:     Mr.Jitesh Vikram Srivastava with
                                Mr.Prajesh Vikram Srivastava,
                                Advocates for UOI.
                                Ms. Suhani Mathur, Advocate for Mr.
                                Harpreet Singh, Sr. Standing Counsel
                                for GST.
                                Mr. Anuj Aggarwal, ASC, GNCTD
                                for R-4,5&6.

                     WITH

29
+    W.P.(C) 1232/2020

     ULTRATECH TEXTURES PAINTS PVT. LTD. ..... Petitioner
                 Through: None.

                     versus

     UNION OF INDIA & ORS.                         ...... Respondents
                   Through:     Ms. Suhani Mathur, Advocate for Mr.
                                Harpreet Singh, Sr. Standing Counsel
                                for GST.

                     WITH
 30
+    W.P.(C) 3690/2020
     SPEEGO VEHICLES PVT. LTD.         ..... Petitioner
                  Through: Mr. Vineet Bhatia and
                            Mr. Chanderkant Singh, Advocates.
                     versus
     UNION OF INDIA & ORS.                  ..... Respondents
                   Through:     Mr. Asheesh Jain, CGSC with Mr.
                                Amrit Singh, Advocate for R-1.
                                Ms. Suhani Mathur, Advocate for Mr.
                                Harpreet Singh, Sr. Standing Counsel
                                for GST.
                     WITH
31
+    W.P.(C) 3758/2020

     WELDMART INTERNATIONAL               ..... Petitioner
                 Through: Mr. Vineet Bhatia, Advocate
                 versus

     UNION OF INDIA & ORS.                    ..... Respondents
                   Through:     Mr.Dev P Bhardwaj, CGSC for UOI.
                                Mr. Anuj Aggarwal, ASC, GNCTD
                                with Mr. Ankit Monga, Advocate for
                                R-2 and R-3.
                     WITH
32
+    W.P.(C) 3759/2020
     S. S. AUTOMOTIVE PVT. LTD.         ..... Petitioner
                   Through: Mr. Vineet Bhatia, Advocate
                     versus

     UNION OF INDIA & ORS.      ..... Respondents
                   Through:     Mr. Ajay Digpaul, CGSC and Mr.
                                Kamal R. Digpaul, Advocate for R-
                                1/UOI.
                                Mr. Anuj Aggarwal, ASC, GNCTD
                               with Mr. Ankit Monga, Advocate for
                               R-2.
                               Mr. Sandeep Kumar with
                               Mr. Kunal Sharma, Sr. Standing
                               Cousnel for Income Tax Department.
                     WITH
33
+    W.P.(C) 3760/2020

     ALSTONE INTERNATIONAL      ..... Petitioner
                  Through: Mr. Vineet Bhatia, Advocate

                   versus
     UNION OF INDIA & ORS.           ..... Respondents
                   Through:    Mr. Ajay Digpaul, CGSC and
                               Mr. Kamal R. Digpaul, Advocate for
                               R-1/UOI.
                               Mr. Sandeep Kumar with Mr. Kunal
                               Sharma, Sr. Standing Cousnel for
                               Income Tax Department.
                               Mr. Anuj Aggarwal, ASC, GNCTD
                               with Mr. Ankit Monga, Advocate for
                               R-4.
                     WITH
34
+    W.P.(C) 3761/2020
     ESS AAR AUTOMOTIVE PVT. LTD.      ..... Petitioner
                  Through: Mr. Vineet Bhatia, Advocate

                     versus

     UNION OF INDIA & ORS.                 ..... Respondents
                   Through:    Mr. Anil Soni, CGSC with Mr.
                               Devesh Dubey, Advocate for R-1.
                               Mr. Anuj Aggarwal, ASC, GNCTD
                               with Mr. Ankit Monga, Advocate for
                               R-2.
                       WITH
35
+    W.P.(C) 3766/2020

     SHRINIWAS TIN INDUSTRIES PVT. LTD.       ..... Petitioner
                   Through: Mr. Sandeep Sethi, Sr. Advocate
                            With Ms. Kavita Jha and Mr. Vaibhav
                            Kulkarni, Advocates.
                   versus

     UNION OF INDIA & ORS.                       ..... Respondents
                   Through: Mr. Anil Soni, CGSC with Mr. Devesh
                            Dubey, Advocate for respondents No.1
                            and 2.
                            Mr. Anuj Aggarwal, Advocate with
                            Mr. Ankit Monga, Advocate
                            for respondent No.4.
                   WITH
36
+    W.P. (C) 3793/2020
     SHARDA CHEMICALS                                  ..... Petitioner
                 Through:        None.

                      versus

     UNION OF INDIA & ORS.                    ...... Respondents
                   Through: Mr. Bhagwan Swarup Shukla, CGSC
                            for UOI.

                      WITH

37
+    W.P.(C) 3988/2020
     KALPATRU ENTERPRISES
     THROUGH ITS PROPRITOR NEERAJ JAIN          ...... Petitioner
                  Through: Mr. Abhishek Garg, Advocate.
                      versus

     UNION OF INDIA THROUGH ITS
     SECRETARY MINISTRY OF FINANCE & ORS. ...... Respondents
                   Through: Mr. Sanjeev Uniyal and Mr. Dhawal
                            Uniyal, Advocates for respondent
                            No.1.
                            Ms. Suhani Mathur, Advocate for Mr.
                            Harpreet Singh, Sr. Standing Counsel
                            for GST.
                   WITH
38
+    W.P.(C) 3996/2020

     BALAJI IMPEX                          ...... Petitioner
                     Through:   Mr. Abhishek Garg, Advocate.
                     versus
     UNION OF INDIA & ORS.                  ....... Respondents
                   Through:     Mr. Ravi Prakash, Advocate with
                                Mr. Farman Ali and Ms.Meghna
                                Nimbekar, Advocates for R-1.

                     WITH
39
+    W.P.(C) 4143/2020 & CM APPL.14908/2020
     R.R. DISTRIBUTORS PVT. LTD.          ..... Petitioner
                    Through: Mr. Rajesh Jain with Mr. Virag
                              Tiwari, Mr.Deepak Gupta and
                              Mr.Ramashish, Advocates.
                    versus

     COMMISSIONER OF CENTRAL TAX,
     GST DELHI NORTH & ANR.             ..... Respondents
                  Through: Mr. Avnish Singh, Advocate for
                            respondent No.2/UOI.
                                   Ms. Suhani Mathur, Advocate for Mr.
                                  Harpreet Singh, Sr. Standing Counsel
                                  for GST.
                      WITH
40
+    W.P. (C) 4234/2020

     M/S INTEGRATED PROJECT LOGISTICS
     PRIVATE LIMITED THROUGH
     MR. MANOJ ROY DIRECTOR                     ..... Petitioner
                   Through: Mr. Sanjay Bansal, Advocate.

                   versus
     UNION OF INDIA                                 ..... Respondent
                   Through:       Mr. Anil Soni, CGSC with Mr.
                                  Devesh Dubey, Advocate for
                                  respondents No.1/UOI.
                      WITH
41
+    W.P. (C) 7111/2020
     HL PROMOTERS PRIVATE LTD.               ..... Petitioner
                  Through: Mr. Ashok K. Bhardwaj and Mr.
                           Manish Kr. Hirani, Advocates.
                  versus

     UNION OF INDIA & ORS.                           ...... Respondents
                   Through:       Mr. Farman Ali, with Ms. Meghna
                                  Nimbekar, Advocates for respondent
                                  No. 1.
                                  Ms. Suhani Mathur, Advocate for Mr.
                                  Harpreet Singh, Sr. Standing Counsel
                                  for GST.
                      WITH
43
+    W.P. (C) 8583/2020
     M/S. GENEXT INTERNATIONAL                        ..... Petitioner
                      Through: Mr. M. A. Ansari with Mr. Khursheed
                               Ahmad, Advocates.
                      versus
     UNION OF INDIA & ORS.                          ...... Respondents
                   Through:     Mr.Bhagvan Swarup Shukla, CGSC
                                with Mr.Sarvan Kumar Shukla,
                                Advocates for UOI.
                                Ms. Suhani Mathur, Advocate for Mr.
                                Harpreet Singh, Sr. Standing Counsel
                                for GST.
                     WITH
49
+    W.P.(C) 12608/2019

     DELHI WATCH MARKETING PVT LTD           ..... Petitioner
                  Through: Mr.Puneet Agrawal with Mr.Yuvraj
                           Singh, Advocates.

                     versus

     UNION OF INDIA THROUGH ITS SECRETARY ( REVENUE) &
     ORS.                                ..... Respondents
                   Through: Mr. Harpreet Singh, Senior Standing
                            Counsel with Ms. Suhani Mathur,
                            Advocate for GST.
                            Mr. Anuj Aggarwal, ASC for
                            GNCTD with Mr. Shikhar Sheel and
                            Ms. Ayushi Bansal, Advocates for R-
                            2.
                   WITH
50

+    W.P.(C) 221/2020 & CM APPL. 708/2020
     U.K PAINTS (INDIA) PVT. LIMITED.               ..... Petitioner
                     Through:   Mr.Puneet Agrawal with Mr.Yuvraj
                                Singh, Advocates.

                     versus
      UNION OF INDIA & ORS.                         ..... Respondents
                   Through:     Mr. Harpreet Singh, Senior Standing
                                Counsel with Ms. Suhani Mathur,
                                Advocate for GST.
                                Mr. Kamal Kant Jha, Senior Panel
                                Counsel for Govt. of India.

                     WITH
51
+    W.P.(C) 3658/2020
     SCANDIA MOTORCARS PVT. LTD.      ..... Petitioner
                 Through: Mr. Nishant Mittal, Advocate.
                     versus
     UNION OF INDIA & ORS.      ..... Respondents
                   Through:     Mr. Asheesh Jain, CGSC with Mr.
                                Amrit Singh, Advocate for R-1.
                                Mr. Sandeep Kumar with Mr. Kunal
                                Sharma, Sr. Standing Cousnel for
                                Income Tax Department.
                                Mr. Dhananjaya Mishra, Advocate for
                                R-6 and 7.

                     AND
53
+    W.P. (C) 5847/2020

     SUMET PRASAD & SONS                           ..... Petitioner
                  Through:      None

                     Versus

     UNION OF INDIA, THROUGH SECRETARY,
     MINISTRY OF FINANCE & ORS.             ...... Respondents
                     Through: Mr.Kavindra Gill, Advocate for UOI.
       CORAM:
      HON'BLE MR. JUSTICE MANMOHAN
      HON'BLE MR. JUSTICE SANJEEV NARULA
                   ORDER

% 21.12.2020 The petitions have been heard by way of video conferencing. Arguments heard Judgment reserved.

The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.

MANMOHAN, J SANJEEV NARULA, J DECEMBER 21, 2020 KA