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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The Senior Examiner shall perform the duties as the Chief Moderator for the unit of assessment and shall be directly responsible to the Assessment Camp Officer and the Camp Observer for the work allotted to him/her.