Calcutta High Court (Appellete Side)
Bma Stainless Ltd. & Anr vs The State Of West Bengal & Ors on 15 May, 2015
Author: Harish Tandon
Bench: Harish Tandon
1
08 15.05.15 (Mentioned)
akd
W. P. 19690 (W) of 2014
BMA Stainless Ltd. & Anr.
Vs.
The State of West Bengal & Ors.
--------
Mr. Snehasis Sen.
... for the petitioners.
Though the judgement was delivered on 09.04.2015, but it has been wrongly recorded as 09.04.2014.
Such mistake is apparent on record. Let the said judgement be treated to have been delivered on 09.04.2015 instead of 09.04.2014.
Let this order be read conjointly with the judgement dated 09.04.2015.
(HARISH TANDON, J.) 2