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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(g) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(g)"company" means a company incorporated under the [Companies Act, 2013] [Substituted 'Companies Act, 1956' by Notification No SEBI/LAD-NRO/GN/2018/19, dated 31.5.2018 (w.e.f. 21.5.2012).];