Section 115S(1) in The Goa Panchayat Raj Act, 1994
(1)The Taluka Panchayat shall have the following Committees (hereinafter called the 'Standing Committees'), namely:-(a)General Standing Committee;(b)Finance, Audit and Planning Committee;(c)Social Justice Committee;(d)Education and Health Committee;(e)Agriculture and Industries Committee;(f)Taluka Development Committee.
