Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(t) in The Advocates' Welfare Fund Act, 2001 (t)“Trustee Committee” means the Advocates’ Welfare Fund Trustee Committee established under sub-section (1) of section 4;
