Delhi High Court - Orders
Central Bureau Of Investigation vs Harish Chandra Gupta & Ors on 8 December, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~88
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 811/2018 & CRL. M.A. 29435/2018
CENTRAL BUREAU OF INVESTIGATION ..... Appellant
Through None.
versus
HARISH CHANDRA GUPTA & ORS ..... Respondents
Through None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 08.12.2020 [Hearing held through videoconferencing] None appears for the parties. In the interest of justice, list on 24.03.2021.
VIBHU BAKHRU, J DECEMBER 8, 2020 pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL