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Delhi High Court - Orders

Central Bureau Of Investigation vs Harish Chandra Gupta & Ors on 8 December, 2020

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~88
                         *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +      CRL.A. 811/2018 & CRL. M.A. 29435/2018
                                CENTRAL BUREAU OF INVESTIGATION                       ..... Appellant
                                                    Through None.

                                                    versus

                                HARISH CHANDRA GUPTA & ORS                            ..... Respondents
                                            Through None.

                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                        ORDER

% 08.12.2020 [Hearing held through videoconferencing] None appears for the parties. In the interest of justice, list on 24.03.2021.

VIBHU BAKHRU, J DECEMBER 8, 2020 pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL