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[Section 10]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 10(2) in Jammu and Kashmir Juvenile Justice Rules, 2007
| Officer-in-Charge | Chairperson |
| Juvenile Welfare Officer/Psychologist | Member-Secretary |
| Medical Officer | Member |
| Workshop Supervisor/Instructor in Vocation | Member |
| Teacher | Member |