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[Cites 0, Cited by 0] [Section 46D(2)] [Section 46D] [Entire Act]

State of Odisha - Subsection

Section 46D(2)(b) in The Orissa Panchayat Samiti Election Rules, 1991

(b)if satisfied that in view of the large number of polling stations or places involved in booth.capturing the result of the election is likely to be affected, or that booth capturing had affected counting of votes in such a manner as to effect the result of the election, countermand the election in that Constituency.