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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of West Bengal - Subsection

Section 204(1)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)the licensee shall, subject to the provisions of Rile 207 provide adequate space for the parking of vehicles for the purpose of loading and unloading of goods;