Patna High Court - Orders
Associated Cement Company ! Acc Ltd. vs The Union Of India on 30 January, 2012
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.47 of 2012
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Associated Cement Company@ ACC Ltd.
.... .... Appellant
Versus
The Union of India
.... .... Respondent
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAKESH KUMAR)
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2 30-01-2012As prayed by Sri Mahesh Prasad, learned counsel appearing on behalf of Respondent/ Union of India, list this appeal after ten days.
(Rakesh Kumar, J.) NKS/-