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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(7) in The Rajasthan Secondary Education Regulations, 1957

(7)On the reverse of the title page of each copy of a book (excluding the copies without title page etc.), a slip of paper should be pasted securely containing the following information:-
(i)Name of the book.
(ii)Name of the author in full with address.
(iii)Name of the publisher and his registered number in the Board.
(iv)Name of the subject.
(v)Name of class for which intended.
(vi)Purpose (whether submitted as a text-book or supplementary reading or for library etc.)
(vii)Price.
(viii)Number of pages.
(ix)Whether the book was submitted before, and, if so, when?
(x)Date.
(xi)This is to certify that there has been no infringement of copy right rules in the book entitled......
(xii)Signature of the publisher.