Bombay High Court
M/S. Parle Products Pvt. Ltd vs The Union Of India And 2 Ors on 5 July, 2024
Author: K.R. Shriram
Bench: K.R. Shriram
ppn 1/1 215.wp-2214.13.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed
by PRACHI
PRACHI PRANESH
PRANESH NANDIWADEKAR
NANDIWADEKAR WRIT PETITION NO.2214 OF 2013
Date: 2024.07.08
10:40:26 +0530
M/s. Parle Products Pvt. Ltd. ....Petitioner
V/s.
Union of India & Anr. ...Respondents
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Ms. Padmavati Patil and Mr. Kiran Chavan i/by Padmavati Patil for
petitioner.
None for respondents.
----
CORAM : K.R. SHRIRAM &
JITENDRA JAIN, JJ.
DATE : 5th JULY 2024 P.C. :
1 Nobody is appearing for respondents.
2 Stand over to 12th July 2024 on which date, if respondents do not send an advocate duly instructed, respondent no.2 and respondent no.3 shall personally remain present in Court and defend petition. Petitioner shall forward a copy of this order to respondents.
(JITENDRA JAIN, J.) (K.R. SHRIRAM, J.) ::: Uploaded on - 08/07/2024 ::: Downloaded on - 17/07/2024 12:38:35 :::