Madras High Court
M/S.Mohan Breweries And Distilleries ... vs The Director General Of Foreign Trade on 25 July, 2016
Author: T.S.Sivagnanam
Bench: T.S.Sivagnanam
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25.07.2016
CORAM
THE HONOURABLE MR. JUSTICE T.S.SIVAGNANAM
W.P. No.17355 of 2014 &
MP No.1 of 2014
M/s.Mohan Breweries and Distilleries Ltd [ PETITIONER ]
Rep. by its Executive Chairman
Mr.M.Nandagopal
Vs
1 The Director General of Foreign Trade
Ministry of Commerce
Udyog Bhawan, New Delhi-110 011.
2 The Additional Director of Foreign Trade
4th Floor, Shastri Bhavan Annexe
26 Haddows Road,
Chennai-600 006.
3 The Deputy Commissioner of Customs (Exports)
CFS Navakar (X) Jawahar Customs House
Nhava Sheva, Uran, (Maharashtra)
4 The Zonal Joint Director General of Foreign Trade
Shastri Bhavan
Haddows Road
Nungambakkam, Chennai-600 034.
[RESPONDENTS]
PRAYER : Petition filed Under Article 226 of the Constitution of India praying to issue Writ of Certiorarified Mandamus, to call for the records of the 1st respondent in File No.1/60/ 162/186/ AM12/PRC dated 23.4.2014 quash the same and consequently issue a direction directing the respondents to consider the case of the petitioner for Extension of Export Obligation Period for a further period of 3 months from the Date of Endorsement of EOP in the Advance Licenses and allowing third party exports for fulfilling the export obligations in respect of advance licenses namely 1) 0410064468 dated 25th Novembe 2004 2) 0410069650 dated 15th April 2005 and 3) 0410071130 dated 3rd June 2005
For Petitioner : No appearance
For Respondents : Mr.B.Rabu Manohar
Sr.Panel Counsel
O R D E R
When the Writ Petition is listed for hearing today (25.07.2016), there is no representation on behalf of the petitioner. Hence, the Writ Petition is dismissed for non-prosecution. No costs. Consequently, connected Miscellaneous Petition is also dismissed.
25.07.2016 rpa To 1 The Director General of Foreign Trade Ministry of Commerce Udyog Bhawan, New Delhi-110 011.
2 The Additional Director of Foreign Trade 4th Floor, Shastri Bhavan Annexe 26 Haddows Road, Chennai-600 006.
3 The Deputy Commissioner of Customs (Exports) CFS Navakar (X) Jawahar Customs House Nhava Sheva, Uran, (Maharashtra) 4 The Zonal Joint Director General of Foreign Trade Shastri Bhavan Haddows Road Nungambakkam, Chennai-600 034.
T.S.SIVAGNANAM.J rpa W.P. No. 17355 of 2014 25.07.2016