Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(5) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (5)[ The term of office of a member of the Faculty shall be three years.] [Sub-section (5) was substituted for the original by Gujarat 7 of 1987, Section 14 (3).]
