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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Tripura - Subsection

Section 12(3)(a) in Tripura State Rifles Act, 1983

(a)confinement for not more than seven days in the quarter guard or such other place as may be considered suitable with forfeiture off all pay and allowances during its continuance ;