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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(l) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(l)"Sevak" means a person who is authorised to assist the "Pujari" in due performance of his functions and especially in keeping the "Gruha Kaksha" of the Maa Sharda Deity clean and well guarded.