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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(9) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(9)If the Chief Executive Officer is not an officer of the State Government deputed to the Board his pay or scale of pay shall be determined by the State Government and the other conditions of his appointment shall be determined by the Board subject to the approval of the State Government.