Supreme Court - Daily Orders
Jayaprada vs S. Narsimha Reddy (Died) As Per Lrs on 23 February, 2024
Bench: M.M. Sundresh, Rajesh Bindal
1
ITEM NO.59 COURT NO.14 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2262-2263/2024
(Arising out of impugned final judgment and order dated 23-08-2023
in RIA No. 1/2023 01-03-2023 in SA No. 921/2011 passed by the High
Court for the State of Telangana at Hyderabad)
JAYAPRADA & ANR. Petitioner(s)
VERSUS
S. NARSIMHA REDDY (DIED) AS PER LRS & ORS. Respondent(s)
(IA No.268534/2023-CONDONATION OF DELAY IN FILING and IA
No.268535/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.268536/2023-APPLICATION FOR SUBSTITUTION and IA
No.268537/2023-SETTING ASIDE AN ABATEMENT and IA No.268533/2023-
CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS and IA
No.268538/2023-APPLICATION FOR CONDONATION OF DELAY IN FILING THE
APPLICATION FOR SETTING ASIDE THE ABATEMENT)
Date : 23-02-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Anand Sanjay M Nuli, Sr. Adv.
Mr. Nand Kumar, Adv.
Mr. Agam Sharma, Adv.
Ms. Akhila Wali, Adv.
Mr. Shiva Swaroop, Adv.
M/S. Nuli & Nuli, AOR
For Respondent(s) Mr. Ramakrishanan Viraraghavan, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Mr. Tushar Singh, Adv.
M/S. Lawyer S Knit & Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by 1 NEETA SAPRA Date: 2024.02.23 The statement made by Mr. Anand Sanjay M Nuli, learned senior 16:07:37 IST Reason:
counsel appearing on behalf of the petitioners that Respondent Nos.6 to 9 need not be served not being the contesting 2 respondents is recorded.
2 Counter affidavit on behalf of Respondent Nos. 1 and 2 shall be filed within six weeks from today.
3 Rejoinder thereto, if any, be filed within two weeks thereafter.
4 List the matters on a non-miscellaneous day on 10.09.2023.
(GULSHAN KUMAR ARORA) (POONAM VAID)
AR-CUM-PS COURT MASTER